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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Maharashtra - Subsection

Section 144(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)Notwithstanding anything contained in clause (1) above the governing body may at its discretion determine the number of posts under each category referred to in Statute 139 to be filled in by promotion from the lower category.