Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 11 in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

11. Appeal.

- Any person aggrieved or affected by an order of the prescribed authority under this Act may, within sixty days from the date of the order, prefer an appeal to the Financial Commissioner.