Section 492(2) in Bihar Education Code, 1961

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State of Jharkhand - Subsection

Section 492(2) in Bihar Education Code, 1961

(2)The examiners are paid in accordance with the following scale :-

Name of examination				For setting a paper.	For making a paper
				Rs.	P.
Wastania Examination	..	..	..	*8	12
Fauqania Examination	..	..	..	10	25
Maulavi Examination	..	..	..	15	37
Alim Examination	..	..	..	20	50
Fazil Examination	..	..	..	25	62

* Now see new scale of pay.(G. O. no. 1884-E, dated the 5th October, 1937.)