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[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)The following provisions shall govern the training and promotion of cadet entry subordinate and junior officers in the Executive Branch of the Indian Navy.
(2)Length of Training.-  
(a)Cadets  
(i)National Defence Academy  
Regularentry cadets 3years.
Specialentry cadets 1year.
(ii)Afloat training 6months.
(b)Midshipmen  
Afloattraining 1year
(e)Acting Sub-Lieutenants  
Technicalcourses 12months.
(d)Sub-Lieutenants  
A minimum period of 3 months' sea service to obtain a Watch keeping Certificate.