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Kerala High Court

Ameera.V.P vs The Kerala University Of Health ... on 2 July, 2015

Author: V.Chitambaresh

Bench: V.Chitambaresh

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT:

                 THE HONOURABLE MR.JUSTICE V.CHITAMBARESH

           MONDAY, THE 1ST DAY OF FEBRUARY 2016/12TH MAGHA, 1937

                           WP(C).No. 3442 of 2016 (E)
                             ---------------------------

PETITIONER(S):
-----------------

       1. AMEERA.V.P,
           VALIYAPEEDIYAKKAL HOUSE, BACKSIDE OF PETROL PUMP
           B.P ANGADI P.O, TIRUR, MALAPPURAM 676 102

       2. ANJALI ASHOK,
          CHEMMARAMPATTA HOUSE, KAITHAPOYIL P.O
            THAMARASSERY VIA, KOZHIKODE 673 586

       3. ARJUN.M.
          SREELAKSHMI HOUSE, POOLANAPARAMBA, GREEN VALLEY 21
           CHEVARAMBALAM P.O, KOZHIKODE 673 017

       4. ARYA N.R,
          NEDUMGATTIL HOUSE, CHEVOOR P.O, THRISSUR 680 027

       5. ASMINA P.T,
          PADIKKAL THAZHA HOUSE, VAIKKILESSERY P.O, VATAKARA VIA
           KOZHIKODE 673 104

       6. BANEERA.K,
           K.P HOUSAE, VALIYAKUTHIR, UDUMBUNTHALA P.O
          KASARAGOD 671 350

       7. FILDHA K.C.
          SAAHIL HOUSE, KAMBILIPARAMA, OLAVANNA P.O
          KOZHIKODE 673 019

       8. FINU AMINA,
           V.K. HOUSE, KOMATHKARA, KOYILANDY P.O
           KOZHIKODE 673 305

       9. MARIYA A.J,
           ANTHIKAT HOUSE, PARANNOOR, CHOONDAL P.O
           THRISSUR 680 502

       10. NAMITHA V.K,
            KOMBAN HOUSE, KADALAYITHERU, CHIRAKKAL P.O
            KANNUR 670 011

       11. NAVYA P.M., PUTHANVEETTIL HOUSE, J.T.S. ROAD, VIA,
            KODUNGALLUR P.O, THRISSUR 680 664

       12. NISHANA.A,
             ATHILAN HOUSE, THONDERNADU P.O, KOROM
             WAYANAD 670 731

WP(C) No.3442 of 2016

                                : 2 :


       13. PRAVISHA.P.
             PALIKKADATH (KARTHIKA), EDAKKAD P.O, KOZHIKODE 673 005

       14. RASSYA T.P,
             KANARALAYAM, THAZHEPUTHUKKUDI HOUSE, KAKKODI VIA
             MAKKADA P.O, KOZHIKODE 673 611

       15. REMYARAJ P.P,
             PATHINHARE PUTHOOKANDIYIL HOUSE, MAYYANNUR P.O
             VATAKARA, KOZHIKODE 673 542

       16. SERIN S AJITH,
             RAGMAL HOUSE, PALATH P.O, KAKKODI VIA
             KOZHIKODE 673 611

       17. SHITHINA.A,
            CHANDANAVALAPPIL HOUSE, P.O MAMBA, PURATHEKKADU
            ANJARAKANDY, KANNUR 670 611

         BY ADVS.SRI.R.SUDHISH
                    SMT.M.MANJU

RESPONDENT(S):
-------------------

       1. THE KERALA UNIVERSITY OF HEALTH SCIENCES,
          REPRESENTED BY VICE CHANCELLOR, THRISSUR
          KERALA 680 596

       2. THE PRO VICE CHANCELLOR,
          KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
          KERALA 680 596

       3. THE CONTROLLER OF THE EXAMINATION,
          KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
          KERALA 680 596

       4. THE REGISTRAR,
          KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
          KERALA 680 596

       5. THE PRINCIPAL,
          GOVERNMENT MEDICAL COLLEGE, KOZHIKODE 673 008

         R1-R4 BY ADV. SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH SCIENCES
         R BY SR. GOVERNMENT PLEADER SMT.K.A.SANJEETHA.
         R BY P.SREEKUMAR (SC -KUHS)
         R BY SRI.PAUL JACOB, SC, UNIVERSITY OF KERALA

         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
    01-02-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

                              WP(C).No. 3442 of 2016 (E)
                                ---------------------------

                                       APPENDIX

PETITIONER(S)' EXHIBITS
----------------------------

EXHIBIT P1 COPY OF THE LETTER ISSUED BY DEPARTMENT OF OPHTHALMOLOGY
               DATED 02-07-2015

EXHIBIT P2 COPY OF THE NOTIFICATION ISSUED BY THE 4TH RESPONDENT DATED
               04-01-2016

EXHIBIT P3 COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONERS
               BEFORE THE 1ST RESPONDENT DATED 08-01-2016

EXHIBIT P4 COPY OF THE COVERING LETTER OF THE 5TH RESPONDENT ENCLOSED
               WITH THE REPRESENTATION OF THE PETITIONERS DATED 08-01-2016

RESPONDENT(S)' EXHIBITS : NIL.
------------------------------




                              //TRUE COPY//




                                                    P.S. TO JUDGE.



                  V.CHITAMBARESH, J.
                ---------------------
               W.P (C) No.3442 of 2016
                ---------------------
      Dated this the 1st day of February, 2016

                   J U D G M E N T

It is not possible to postpone the convocation scheduled on 18.2.2016 till the petitioners complete their internship on 17.3.2016. Moreover the petitioners would be issued a provisional certificate to pursue their studies and only the issue of the Original Certificate in the convocation remains.

2. The respondents shall however explore the possibility of convening a supplementary convocation within a period of four months after 31.3.2016. The petitioners in such even can seek to get themselves included in the convocation ceremony for the award of the Original Certificates.

The Writ Petition is disposed of.

Sd/-

V.CHITAMBARESH, Judge.

nj/1.02.2016