Kerala High Court
Ameera.V.P vs The Kerala University Of Health ... on 2 July, 2015
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
MONDAY, THE 1ST DAY OF FEBRUARY 2016/12TH MAGHA, 1937
WP(C).No. 3442 of 2016 (E)
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PETITIONER(S):
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1. AMEERA.V.P,
VALIYAPEEDIYAKKAL HOUSE, BACKSIDE OF PETROL PUMP
B.P ANGADI P.O, TIRUR, MALAPPURAM 676 102
2. ANJALI ASHOK,
CHEMMARAMPATTA HOUSE, KAITHAPOYIL P.O
THAMARASSERY VIA, KOZHIKODE 673 586
3. ARJUN.M.
SREELAKSHMI HOUSE, POOLANAPARAMBA, GREEN VALLEY 21
CHEVARAMBALAM P.O, KOZHIKODE 673 017
4. ARYA N.R,
NEDUMGATTIL HOUSE, CHEVOOR P.O, THRISSUR 680 027
5. ASMINA P.T,
PADIKKAL THAZHA HOUSE, VAIKKILESSERY P.O, VATAKARA VIA
KOZHIKODE 673 104
6. BANEERA.K,
K.P HOUSAE, VALIYAKUTHIR, UDUMBUNTHALA P.O
KASARAGOD 671 350
7. FILDHA K.C.
SAAHIL HOUSE, KAMBILIPARAMA, OLAVANNA P.O
KOZHIKODE 673 019
8. FINU AMINA,
V.K. HOUSE, KOMATHKARA, KOYILANDY P.O
KOZHIKODE 673 305
9. MARIYA A.J,
ANTHIKAT HOUSE, PARANNOOR, CHOONDAL P.O
THRISSUR 680 502
10. NAMITHA V.K,
KOMBAN HOUSE, KADALAYITHERU, CHIRAKKAL P.O
KANNUR 670 011
11. NAVYA P.M., PUTHANVEETTIL HOUSE, J.T.S. ROAD, VIA,
KODUNGALLUR P.O, THRISSUR 680 664
12. NISHANA.A,
ATHILAN HOUSE, THONDERNADU P.O, KOROM
WAYANAD 670 731
WP(C) No.3442 of 2016
: 2 :
13. PRAVISHA.P.
PALIKKADATH (KARTHIKA), EDAKKAD P.O, KOZHIKODE 673 005
14. RASSYA T.P,
KANARALAYAM, THAZHEPUTHUKKUDI HOUSE, KAKKODI VIA
MAKKADA P.O, KOZHIKODE 673 611
15. REMYARAJ P.P,
PATHINHARE PUTHOOKANDIYIL HOUSE, MAYYANNUR P.O
VATAKARA, KOZHIKODE 673 542
16. SERIN S AJITH,
RAGMAL HOUSE, PALATH P.O, KAKKODI VIA
KOZHIKODE 673 611
17. SHITHINA.A,
CHANDANAVALAPPIL HOUSE, P.O MAMBA, PURATHEKKADU
ANJARAKANDY, KANNUR 670 611
BY ADVS.SRI.R.SUDHISH
SMT.M.MANJU
RESPONDENT(S):
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1. THE KERALA UNIVERSITY OF HEALTH SCIENCES,
REPRESENTED BY VICE CHANCELLOR, THRISSUR
KERALA 680 596
2. THE PRO VICE CHANCELLOR,
KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
KERALA 680 596
3. THE CONTROLLER OF THE EXAMINATION,
KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
KERALA 680 596
4. THE REGISTRAR,
KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
KERALA 680 596
5. THE PRINCIPAL,
GOVERNMENT MEDICAL COLLEGE, KOZHIKODE 673 008
R1-R4 BY ADV. SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH SCIENCES
R BY SR. GOVERNMENT PLEADER SMT.K.A.SANJEETHA.
R BY P.SREEKUMAR (SC -KUHS)
R BY SRI.PAUL JACOB, SC, UNIVERSITY OF KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01-02-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 3442 of 2016 (E)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 COPY OF THE LETTER ISSUED BY DEPARTMENT OF OPHTHALMOLOGY
DATED 02-07-2015
EXHIBIT P2 COPY OF THE NOTIFICATION ISSUED BY THE 4TH RESPONDENT DATED
04-01-2016
EXHIBIT P3 COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONERS
BEFORE THE 1ST RESPONDENT DATED 08-01-2016
EXHIBIT P4 COPY OF THE COVERING LETTER OF THE 5TH RESPONDENT ENCLOSED
WITH THE REPRESENTATION OF THE PETITIONERS DATED 08-01-2016
RESPONDENT(S)' EXHIBITS : NIL.
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//TRUE COPY//
P.S. TO JUDGE.
V.CHITAMBARESH, J.
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W.P (C) No.3442 of 2016
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Dated this the 1st day of February, 2016
J U D G M E N T
It is not possible to postpone the convocation scheduled on 18.2.2016 till the petitioners complete their internship on 17.3.2016. Moreover the petitioners would be issued a provisional certificate to pursue their studies and only the issue of the Original Certificate in the convocation remains.
2. The respondents shall however explore the possibility of convening a supplementary convocation within a period of four months after 31.3.2016. The petitioners in such even can seek to get themselves included in the convocation ceremony for the award of the Original Certificates.
The Writ Petition is disposed of.
Sd/-
V.CHITAMBARESH, Judge.
nj/1.02.2016