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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4)(ii) in The Companies (Restriction on number of layers) Rules, 2017

(ii)shall not, after the date of commencement of these rules, have any additional layer of subsidiaries over and above the layers existing on such date; and