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State of Rajasthan - Section

Section 67F in The Rajasthan Excise Rules, 1956

67F. Licence for part of financial year.

- Where a shop is running under a system other than the guarantee system, or where the licence for a shop has been cancelled or is otherwise terminated during the course of a financial year, the Excise Commissioner may direct that such a shop be put to auction under the guarantee system for the remaining part of the financial year.