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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(g)"effective date of the transfer" means the relevant date notified by an order made by the Government of Andhra Pradesh for effecting transfer of Assets, Liabilities, Proceedings or Personnel to the APGENCO or the APTRANSCO or the APDISTCOs, as the case may be and different effective dates of the transfer may be notified for different transfers;