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Supreme Court - Daily Orders

State Of Tpt.Controller-Cum Chairman ... vs The Jai Mahadev ... on 6 August, 2014

ø    ITEM NO.85                            REGISTRAR COURT. 1                         SECTION IVB

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR PANKAJ BHANDARI

     Petition(s) for Special Leave to Appeal (C) No(s). 7044/2014

     STATE OF TPT.CONTROLLER-CUM CHAIRMAN &OR                                      Petitioner(s)

                                                           VERSUS

     THE JAI MAHADEV COOP.TPT.SOCI.LTD.& ORS                                   Respondent(s)


     Date : 06/08/2014 This petition was called on for hearing today.


     For Petitioner(s)
                                           Ms. Geeta Singh, Adv.
                                           Dr. Monika Gusain ,Adv.


     For Respondent(s)
                                           Ms. Rekha Giri, Adv.
                                           Mr. Anis Ahmed Khan ,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The learned counsel for the petitioner to take fresh steps for effecting service on respondent Nos.2 to 4. Steps be taken within two weeks.

Office to issue notice.

List again on 12.11.2014.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.09 12:32:11 IST Reason: