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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of West Bengal - Subsection

Section 94(6) in West Bengal Co-operative Societies Act, 2006

(6)There shall be a Selection Committee of the Commission and such committee shall consist of-
(a)the Chairman and two other members of the Commission;
(b)a representative of the Co-operative society for which the selection of the employee is to be made;
(c)a subject matter expert where help of such expert is necessary :
Provided that the Chairman of the Commission will preside over the meeting of the Selection Committee and in his absence, one of the members of the Commission as decided by themselves, shall preside over the meeting.