Section 5(vi) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(vi)to hold examinations and to grant diplomas or certificates, and to confer degrees and other academic distinctions on persons subject to such conditions as the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] may determine and to withdraw any such diplomas, certificates, degree or other academic distinctions for good and sufficient cause;
