Section 25(i) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
(i)the whole of the gross annual ryotwari demand in respect of all, lands in the inam estate in respect of which any person other than the landholder is entitled to a ryotwari patta, as ascertained under section 26, less the deduction specified therein.
