Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jammu-Kashmir - Subsection Section 97(iv) in The Police Enhanced Penalties Ordinance, 2005 (iv)wants to make any change in the class or classes of goods specified in his certificate of registration for use in the manufacture of any goods for sale,-
