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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(39) in The Railway Protection Force Rules, 1987

39.1The Divisional Security Commissioner shall be directly responsible to the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned for better protection, security the smoothmovement of railway property as well as for efficient administration of the Force inhis jurisdiction and shall deal with all establishment matters concerning the enrolledmembers of the Force placed under his control.