Allahabad High Court
M/S. National Textile Corpn. vs Raibareilly Textile Mills Ltd. on 10 July, 2014
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 24629 of 2004 Petitioner :- M/S. National Textile Corpn. Respondent :- Raibareilly Textile Mills Ltd. Counsel for Petitioner :- Vijay Sinha,Kirtika Singh,V.B. Singh Counsel for Respondent :- C.S.C.,A.P. Singh,B.N.Singh,Bhoopendra Nath Singh,D.P. Singh,Kritika Singh,Miss.B.Maryam,Sumati Rani Gupta Hon'ble Abhinava Upadhya,J.
Passed over on the illness slip of Ms. Kritika Singh, learned counsel for the respondents.
List in the next cause list.
Order Date :- 10.7.2014 SKM