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Allahabad High Court

M/S. National Textile Corpn. vs Raibareilly Textile Mills Ltd. on 10 July, 2014

Author: Abhinava Upadhya

Bench: Abhinava Upadhya





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 24629 of 2004
 

 
Petitioner :- M/S. National Textile Corpn.
 
Respondent :- Raibareilly Textile Mills Ltd.
 
Counsel for Petitioner :- Vijay Sinha,Kirtika Singh,V.B. Singh
 
Counsel for Respondent :- C.S.C.,A.P. Singh,B.N.Singh,Bhoopendra Nath Singh,D.P. Singh,Kritika Singh,Miss.B.Maryam,Sumati Rani Gupta
 

 
Hon'ble Abhinava Upadhya,J.
 

Passed over on the illness slip of Ms. Kritika Singh, learned counsel for the respondents.

List in the next cause list.

Order Date :- 10.7.2014 SKM