Section 81(1) in Mizoram Cooperative Societies Act, 2006
(1)Every co-operative shall contribute annually towards the co-operative Education Fund maintained by the state or federal co-operative union by whatever description be called by virtue of power conferred upon the co-operative under section 76(2)(c) as per the rate prescribed by the Registrar and different rates may be prescribed for different type and classes of co-operatives depending upon their financial conditions, strengths, status or position.
