Section 6(1)(a) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)be under 25 years and over 22 years of age on the 1st day of August last preceding the month in which the examination is held :

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