Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(3)The entitlement of room for indoor treatment in case of hospitalisation including treatment abroad during foreign visit, grant of medical advance, and the procedure to be followed in respect thereof, as applicable to Central Government employees, shall mutatis mutandis be applicable to the employee of the Bureau of corresponding level.