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State of Meghalaya - Section

Section 19 in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

19. Power of the Executive Durbar.

- The Executive Durbar shall have the power to make rules for the day-to-day general and as well as revenue administration of the Hima in accordance with the customary practices and the provisions of this Act and such rules shall come to effect only after approval by the Executive Committee.