Himachal Pradesh High Court
State Of H.P. vs . Vipin Madan on 9 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. Vs. Vipin Madan Cr. Appeal No. 156 of 2019 .
9.3.2022 Present: Mr. Vinod Thakur, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the appellantÂState.
Mr. V.B. Verma, Advocate, for the respondent.
Bailable warrants in original have not been received back. The concerned quarter to remit the same to the Court well before the next date of hearing. List on 6.4.2022.
(Tarlok Singh Chauhan) Judge March 9, 2022 (Kalpana) ::: Downloaded on - 10/03/2022 20:11:44 :::CIS