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Delhi High Court - Orders

Alok Kumar Yadav And Ors vs Union Of India And Ors on 22 October, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Asha Menon

$~VC-15 to 21
*   IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 9341/2018 & CM No.14741/2020 (for early hearing)
    ALOK KUMAR YADAV AND ORS.                     ..... Petitioners
                      Through: Mr. Ankur Chibber, Mr. Abhijeet
                               Swaroop and Mr. Tabrez Malawat
                               of the Guild, Advocates
               Versus
    UNION OF INDIA AND ORS.                       .....Respondents
                     Through:  Ms. Shiva Lakshmi, CGSC

+       W.P.(C) 9368/2018, CMs No.36319/2018 (for interim directions)
        & 14737/2020 (for early hearing)
        ROMIT SINGH                                      ..... Petitioner
                           Through: Mr. Ankur Chibber, Mr. Abhijeet
                                       Swaroop and Mr. Tabrez Malawat
                                       of the Guild, Advocates
                   Versus
        UNION OF INDIA AND ANR.                          .....Respondents
                          Through: Mr. Vivek Goyal, CGSC
                                       Mr. Naresh Kaushik and Mr.
                                       Vardhman Kaushik Advocates for
                                       UPSC

+       W.P.(C) 12528/2018, CMs No.48632/2018 (for interim stay) &
        20282/2019 (for directions)
        GAUTAM AND ORS.                               ..... Petitioners
                           Through: Mr. Ankur Chibber, Mr. Abhijeet
                                    Swaroop and Mr. Tabrez Malawat
                                    of the Guild, Advocates
                   Versus
        UNION OF INDIA AND ORS.                       .....Respondents
                          Through:  Ms. Shiva Lakshmi, CGSC
                                    Mr. Naresh Kaushik and Mr.
                                    Vardhman Kaushik Advocates for
                                    UPSC
W.Ps.(C) No.9341/2018 & connected matters                           Page 1 of 3
 +       W.P.(C) 3408/2019, CMs No.15675/2019 (for direction),
        38109/2019 (for direction) & 40072/2019 (for taking on record
        report of the Committee)
        RAVI RAJ AND ORS.                                  ..... Petitioners
                             Through: Mr. Ankur Chibber, Mr. Abhijeet
                                      Swaroop and Mr. Tabrez Malawat
                                      of the Guild, Advocates
                      Versus
        UNION OF INDIA AND ANR.                            .....Respondents
                           Through:   Mr. Arun Bhardwaj, CGSC for
                                      UOI and Mr. Abhishek Sharma,
                                      Advocate
                                      Mr. Naresh Kaushik and Mr.
                                      Vardhman Kaushik Advocates for
                                      UPSC
+       W.P.(C) 3999/2019
        SUJAL GAUTUM & ANR.                                ..... Petitioners
                             Through: Mr. Ankur Chibber, Mr. Abhijeet
                                      Swaroop and Mr. Tabrez Malawat
                                      of the Guild, Advocates
                      Versus
        UNION OF INDIA & ORS                       .....Respondents
                           Through: Mr.Akshay Amritanshu, Senior
                                      Panel Counsel for UOI and Mr.
                                      Rajul Jain, Advocate
                                      Mr. Naresh Kaushik and Mr.
                                      Vardhman Kaushik Advocates for
                                      UPSC
+       W.P.(C) 8111/2019
        ARVIND KUMAR SAINI & ORS.                          ..... Petitioners
                             Through: Mr. Ankur Chibber, Mr. Abhijeet
                                      Swaroop and Mr. Tabrez Malawat
                                      of the Guild, Advocates
                      Versus
        UNION OF INDIA & ORS.                              .....Respondents
                           Through: Ms. Monika Arora, CGSC.

W.Ps.(C) No.9341/2018 & connected matters                             Page 2 of 3
                                             Mr. Naresh Kaushik and Mr.
                                            Vardhman Kaushik Advocates for
                                            UPSC
+       W.P.(C) 12683/2019
        ANAND SINGH & ORS.                                    ..... Petitioners
                         Through:           Mr. Ankur Chibber, Mr. Abhijeet
                                            Swaroop and Mr. Tabrez Malawat
                                            of the Guild, Advocates
                 Versus
        UNION OF INDIA & ANR.                              .....Respondents
                      Through:              Mr. Naresh Kaushik and Mr.
                                            Vardhman Kaushik Advocates for
                                            UPSC
        CORAM:
        HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
        HON'BLE MS. JUSTICE ASHA MENON
                   ORDER

% 22.10.2020 [VIA VIDEO CONFERENCING]

1. No time left.

2. List on 25th November, 2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J. OCTOBER 22, 2020 ak W.Ps.(C) No.9341/2018 & connected matters Page 3 of 3