Delhi High Court - Orders
Alok Kumar Yadav And Ors vs Union Of India And Ors on 22 October, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
$~VC-15 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9341/2018 & CM No.14741/2020 (for early hearing)
ALOK KUMAR YADAV AND ORS. ..... Petitioners
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Shiva Lakshmi, CGSC
+ W.P.(C) 9368/2018, CMs No.36319/2018 (for interim directions)
& 14737/2020 (for early hearing)
ROMIT SINGH ..... Petitioner
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Vivek Goyal, CGSC
Mr. Naresh Kaushik and Mr.
Vardhman Kaushik Advocates for
UPSC
+ W.P.(C) 12528/2018, CMs No.48632/2018 (for interim stay) &
20282/2019 (for directions)
GAUTAM AND ORS. ..... Petitioners
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Shiva Lakshmi, CGSC
Mr. Naresh Kaushik and Mr.
Vardhman Kaushik Advocates for
UPSC
W.Ps.(C) No.9341/2018 & connected matters Page 1 of 3
+ W.P.(C) 3408/2019, CMs No.15675/2019 (for direction),
38109/2019 (for direction) & 40072/2019 (for taking on record
report of the Committee)
RAVI RAJ AND ORS. ..... Petitioners
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Arun Bhardwaj, CGSC for
UOI and Mr. Abhishek Sharma,
Advocate
Mr. Naresh Kaushik and Mr.
Vardhman Kaushik Advocates for
UPSC
+ W.P.(C) 3999/2019
SUJAL GAUTUM & ANR. ..... Petitioners
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA & ORS .....Respondents
Through: Mr.Akshay Amritanshu, Senior
Panel Counsel for UOI and Mr.
Rajul Jain, Advocate
Mr. Naresh Kaushik and Mr.
Vardhman Kaushik Advocates for
UPSC
+ W.P.(C) 8111/2019
ARVIND KUMAR SAINI & ORS. ..... Petitioners
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Monika Arora, CGSC.
W.Ps.(C) No.9341/2018 & connected matters Page 2 of 3
Mr. Naresh Kaushik and Mr.
Vardhman Kaushik Advocates for
UPSC
+ W.P.(C) 12683/2019
ANAND SINGH & ORS. ..... Petitioners
Through: Mr. Ankur Chibber, Mr. Abhijeet
Swaroop and Mr. Tabrez Malawat
of the Guild, Advocates
Versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Naresh Kaushik and Mr.
Vardhman Kaushik Advocates for
UPSC
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 22.10.2020 [VIA VIDEO CONFERENCING]
1. No time left.
2. List on 25th November, 2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J. OCTOBER 22, 2020 ak W.Ps.(C) No.9341/2018 & connected matters Page 3 of 3