Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in The Punjab Fisheries Act, 1914 7. Saving of powers under Indian Fisheries Act. - Nothing in this Act shall be deemed to limit the powers of the State Government to make rules under section 6 of the Indian Fisheries Act, 1897, (IV of 1897).
