Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(7) in Kerala Recognition of Trade Unions Rules, 2011 (7)The Registrar, if necessary, may make other arrangements he deems fit to ensure that the information has reached the Trade Unions in the class of industry in a local area.
