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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(f) in The U.P. Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006

(f)"management category" shall means and imply seats from out of the sanctioned intake allotted by the State Government to the management of the institutions;