Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of West Bengal - Subsection Section 93(2) in The Howrah Improvement Act, 1956 (2)For the purposes of section 92 of this Act, section 64 of the Indian Stamp Act, 1899, shall be read as if it referred to the Board as well as the Government.Customs duty in jute.
