Himachal Pradesh High Court
Nawal Thakur vs . State Of H.P. Alongwith on 25 February, 2026
Nawal Thakur vs. State of H.P. alongwith .
connected matter.
Cr. Appeal Nos. 202 & 203 of 2012 25.02.2026 Present: Mr. Ajay Chandel, Advocate, for the appellant in Cr. Appeal No. 202 of 2012.
Mr. Dushyant Dadwal, Advocate for the of appellant in Cr. Appeal No. 203 of 2012.
Mr. Prashant Sen, Deputy Advocate General for rt respondents/State, in both the appeals.
At the request of learned counsel for the appellants, list the matter after three weeks.
(Rakesh Kainthla) Judge 25th February, 2026 (Nikita) ::: Downloaded on - 25/02/2026 20:36:10 :::CIS