Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4 in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967

4. Period for which licences are to be issued.

- A licence granted or renewed under this Order, shall be subject to the' conditions prescribed in the form of licence set out in Schedule 1 and be valid for the entire licensing year or any part thereof as indicated in the licence by the Licensing Authority.