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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(2)(c) in Delhi Sales Tax Act, 1975

(c)in any other case, not exceed the tax payable, in accordance with the estimate of the Commissioner on the taxable turnover of the dealer, for the year in which such security or additional security is required to be furnished.