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[Cites 0, Cited by 0] [Section 848] [Entire Act]

State of Punjab - Subsection

Section 848(1) in Punjab Jail Manual, 1996

(1)In addition to the lime orchard the mango tree should be largely cultivated along the margins of roads, the boundaries of jail land and other available places where it will be least likely to interfere with the crops. Tamarind and bael trees will also be found useful. These trees give agreeable shade if planted within the jail enclosure, but they must not be allowed to near the enclosure walls nor planted so thickly or so near buildings as to interfere with free ventilation.