Madhya Pradesh High Court
The State Of Madhya Pradesh vs Jitendra Pratap Singh on 7 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-19028-2016, WP No.19206/2016, WP No.19705/2016, WP
No.20423/2016, WP No.14986/2017, WP No.17217/2017, WP
No.23419/2017, WP No.1420/2018, WP No.1474/2018, WP
No.3007/2018, WA No.146/2018 & WP No.6574/2018
12
Jabalpur, Dated : 07-05-2018
Shri Arpan J. Pawar, Shri Suyash Mohan Guru, Shri R.D.Singh,
sh
Shri M.P. Tripathi, Shri Anvesh Shrivastava, Shri Rudra Pratap
e
Dwivedi and Jitendra Kumar Tiwari, Advocates for the petitioners in
ad
the respective writ petitions.
Pr
Shri Amit Seth, Government Advocate for the respondent/State.
Shri Amit Khatri, Advocate for respondents in WA a No.146/2018.
hy Shri Rahul Diwakar, Shri Prashant K.Badarya, Shri Vinay ad Kumar Sharma, Advocates for respondent-Professional Examination M Board.
of Arguments heard. rt Reserved for Order. ou C (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) h CHIEF JUSTICE JUDGE ig H Digitally signed by CHRISTOPHER C PHILIP Date: 2018.05.08 15:47:39 +05'30'