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State of Himachal Pradesh - Section

Section 11 in The Himachal Pradesh Courts Act, 1976

11. Original Limits of Civil Judge :.

-II. Civil Judge (Senior Division)The Court of civil judge (Senior Division) shall exercise the jurisdiction in all original Civil Suits the value of which exceeds Rs. 20,00,000/- (Rupees Twenty Lacs) but does not exceed Rs. 20,00,000/- (Rupees Twenty Lacs).III. Civil Judge (Junior Division)The court of civil judge (Junior Division) shall exercise the jurisdiction in all original Civil Suits the value of which does not exceed Rs. 10,00,000/- (Rupees ten lacs).