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Supreme Court - Daily Orders

M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 4 August, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1715                           COURT NO.17                SECTION XII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   5067/2022

     M/S RADHA MADHAV ENGINEERING ENTERPRISES                       Petitioner(s)

                                                 VERSUS

     RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS.                    Respondent(s)

     Date : 04-08-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ARAVIND KUMAR
                                           [IN CHAMBER]

     For Petitioner(s)              Ms. Charu Ambwani, AOR

     For Respondent(s)              M/S.   K J John And Co, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Notice to respondent Nos.2 to 4 stands dispensed with. List the matter before the Court.

(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.08.05 12:47:27 IST Reason: