Supreme Court - Daily Orders
M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 4 August, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1715 COURT NO.17 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5067/2022
M/S RADHA MADHAV ENGINEERING ENTERPRISES Petitioner(s)
VERSUS
RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS. Respondent(s)
Date : 04-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBER]
For Petitioner(s) Ms. Charu Ambwani, AOR
For Respondent(s) M/S. K J John And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Notice to respondent Nos.2 to 4 stands dispensed with. List the matter before the Court.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.08.05 12:47:27 IST Reason: