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State of Madhya Pradesh - Section

Section 48 in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

48. [ Conditions of service of Chief Executive Officer and other officers and servants. [Substituted by M.P. Act No. 11 of 1991 (w.e.f. 16-7-1991).]

- The Chief Executive Officer appointed under Section 46 and other officers and servants appointed under Section 47 shall work under the superintendence and control of the authority subject to the provisions of the Act and the Rules.]