Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 4 in The Orissa Partnership Rules, 1943 4. Forms of intimations and notices under Sections 61, 62 and 63. - Intimations and notices under Sections 61, 62, 63 (1) and 62 (2) respectively be in Forms III, IV, V and VI.
