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State of Madhya Pradesh - Section

Section 36 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

36. Spoiled and Returned ballot papers. - (1) An elector who has inadvertently dealt with his ballot may, by delivering it to the Presiding Officer and on satisfying him of the inadvertence, be given another ballot paper and the ballot paper so returned and the counterfoil of such ballot paper shall be marked as "Spoiled Cancelled" by the Presiding Officer.

(2)If an elector after obtaining a ballot paper decides not to use it, he shall return it to the Presiding Officer and the ballot paper so returned and the counterfoil of such ballot paper shall be marked as "Returned Cancelled" by the Presiding Officer.
(3)All ballot papers cancelled under sub-rule (1) and sub-rule (2) shall be kept in a separate packet.