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State of Haryana - Section

Section 1 in Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998

1. Short title and commencement.

(1)These rules may be called the Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998.
(2)These rules are applicable to the employees of the Municipal Corporations in Haryana.
(3)These rules shall come into force on the date of its publication in the Official Gazette.