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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(e) in Central Electricity Regulatory Commission (Standards of Performance of Inter-State Transmission Licensees) Regulations, 2012

(e)"Inter-State Transmission Licensee" means a licensee including a deemed inter-State transmission licensee authorised to establish, operate and maintain transmission lines of the inter-State Transmission System;