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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Lakshadweep - Subsection

Section 14(a) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(a)who has entered into or contracted a marriage with a person having a spouse living, or