Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] Union of India - Subsection Section 35(2)(b) in The Tobacco Board, Rules, 1976 (b)The application for such renewal should reach the Head Office of the Board before the 30th November of the year preceding the year for which the renewal is applied for.