Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] State of Telangana - Subsection Section 57(1)(ix) in Hyderabad Metropolitan Development Authority Act, 2008 (ix)the procedure to be followed for borrowing money or raising money through loans, debentures and bonds and their repayment;