Delhi High Court - Orders
Govt. Of Nct Of Delhi And Ors vs Satyender on 25 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12635/2023, CM APPL. 49830/2023
GOVT. OF NCT OF DELHI AND ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat, S.C. with
Mrs. Taniya Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Laavanya
Kaushik, Ms. Aliza Alam and
Mr. Mohnish Sehrawat, Advocates.
versus
SATYENDER ..... Respondent
Through: Mr. Sachin Chauhan, Advocate.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 25.09.2023 CM APPLs. 49831/2023 Exemption allowed, subject to all just exceptions.
Application stands disposed of.
CAV 502/2023Mr. Sachin Chauhan, Advocate appears for the caveator respondent.
The caveat stands discharged.
W.P.(C) 12635/2023, CM APPL. 49830/2023 Mrs. Avnish Ahlawat is directed to produce before the court the record wherein the petitioners have dealt with the case of termination of the respondent including the search/seizure memo on the next date of hearing.
List on October 18, 2023.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
SEPTEMBER 25, 2023/R This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:35:12