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Calcutta High Court

Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 27 January, 2016

Author: Manjula Chellur

Bench: Manjula Chellur

                               IN THE HIGH COURT AT CALCUTTA
                                   Civil Appellate Jurisdiction
                                         ORIGINAL SIDE

                                       GA 2579 OF 2011
                                            WITH
                                       APO 264 of 2011
                                        CS 224 of 2009
                               SHIB KRISHNA DEBUTTER ESTATE

                                            Versus

                         JANAB JALALUDDIN AHMED SIDDIQUE & ORS.


  BEFORE:

  The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

  The Hon'ble JUSTICE JOYMALYA BAGCHI

  Date : 27th January, 2016.


                                                  Mr.Arnab Dutt, Advocate
                                                      ...for plaintiff/respondent

Mr.Nirmalya Dasgupta, Advocate Mr.Dibanath Dey, Advocate ...for respondent 7 The Court :- Neither appellant is present, nor represented. Counsel on behalf of the respondents are present.

Since it appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of Hon'ble Justice Banerjee and Hon'ble Justice Shukla Kabir (Sinha), on 20/12/2012 the application becomes infructious and the same stands dismissed.

Registry is directed to enter the same in the ledger as also in the database.

(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.