Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 27 January, 2016
Author: Manjula Chellur
Bench: Manjula Chellur
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
GA 2579 OF 2011
WITH
APO 264 of 2011
CS 224 of 2009
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 27th January, 2016.
Mr.Arnab Dutt, Advocate
...for plaintiff/respondent
Mr.Nirmalya Dasgupta, Advocate Mr.Dibanath Dey, Advocate ...for respondent 7 The Court :- Neither appellant is present, nor represented. Counsel on behalf of the respondents are present.
Since it appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of Hon'ble Justice Banerjee and Hon'ble Justice Shukla Kabir (Sinha), on 20/12/2012 the application becomes infructious and the same stands dismissed.
Registry is directed to enter the same in the ledger as also in the database.
(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.