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State of Maharashtra - Section
Section 8 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964
8. Rates for water supply.
- Subject to payment of meter rent provided for in rule 9, and the minimum charges specified in the Table hereto, there shall be charged 22 np. per 1,000 litres for water supplied by meter for domestic purposes, and 44 np. per 1,000 litres for non-domestic purposes, or such revised rates as may be determined by the State Government, from time to time under the Act.Table| Attachment having a diameter of - | Minimum Chargesper mensemRs. nP. | ||
| ⅜ “ | ... | ... | 3.00 |
| ½ “ | ... | ... | 5.00 |
| ¾ “ | ... | ... | 10.00 |
| 1 “ and above | ... | ... | 15.00 |