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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 16 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

16. Authorities o f the University-

The following shall be the authorities of the University, namely:-
(i)the Syndicate,
(ii)the Senate,
(iii)the Academic Council,
(iv)the Faculties,
(v)the Boards of Studies,
(vi)the Planning Committee,
(vii)the Finance Committee,
(viii)such other boards or bodies of the University as may be declared by the Statutes to be authorities of the University.