Gauhati High Court
Nazima Begum vs The State Of Assam And 8 Ors on 16 July, 2025
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/3
GAHC010038512025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1119/2025
NAZIMA BEGUM
D/O- LATE ABDUL JALIL, R/O- BILASIPARA WARD NO. 3, P.O. AND P.S.
BILASIPARA, DIST. DHUBRI, ASSAM, PIN- 783348.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM,
DISPUR, GUWAHATI-06.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ENVIROMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE PRINCIPAL CHIEF CONSERVATOR
FOREST AND HOFF DEPARTMENT
ASSAM
PANJABARI
GUWAHATI-37.
4:THE DIVISIONAL FOREST OFFICER
DHUBRI DIVISION
WARD NO 1
BORO BAZAR
DHUBRI
ASSAM-783301.
5:THE DISTRICT COMMISSIONER
DHUBRI DISTRICT
ASSAM
Page No.# 2/3
PIN- 783301.
6:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI-06.
7:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
BELTOLA
GUWAHATI-29.
8:THE ACCOUNTANT GENERAL OF ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-29.
9:THE TREASURY OFFICER
BILASIPARA
SUB TREASURY
DHUBRI DISTRICT
ASSAM-783348
Advocate for the Petitioner : MR. M U MONDAL, S S AHMED
Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, AG,SC, FOREST
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
16.07.2025 This writ petition has been listed before this Court for referral to the Special Mediation Drive-Mediation "For the Nation".
Mr. S. S. Ahmed, learned counsel for the petitioner, Ms. U. Sharma, learned Government Advocate, Assam, Mr. A. Chaliha, learned Standing Counsel, Finance Department, Assam and Mr. R. K. Talukdar, learned Standing Counsel, AG (A & E), Assam have submitted in tandem that there is scope for Page No.# 3/3 resolution of the dispute involved in this case by means of mediation.
In view of the above, this matter stands referred to the Gauhati High Court Mediation Center for doing the needful.
Let the report of the mediator be placed before this Court within 60 days from the date of receipt of the record of this case.
List accordingly.
JUDGE Comparing Assistant