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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(g) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(g)"Government" means the State Government of [Telangana] [Substituted by G.O.Ms.No.169, Revenue (CT.II) Department, dated 18.09.2015.];