Jammu & Kashmir High Court
Robkar Cjm Poonch vs Sajjad Ahmed on 9 July, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
h475
S.No.201
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
ROBCR No. 1/2013
Robkar CJM Poonch ...Appellant(s)
Through:- None.
V/s
Sajjad Ahmed ...Respondent(s)
Through:- Mr. Bari Abdullah, Advocate
Coram:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
On request of learned counsel for the respondent, adjourned.
List on 12.07.2021.
(Vinod Chatterji Koul) Judge Jammu 09.07.2021 Paramjeet.