Section 27 in The Rights of Persons with Disabilities Rules, 2017
27. Agenda for the meeting of the Central Advisory Board.
(1)The business of the meeting shall be transacted in the order in which it is entered in the agenda, unless otherwise resolved in the meeting with the permission of the presiding officer.(2)At the beginning of the meeting or after the conclusion of the debate on a motion during the meeting, the presiding officer or a member may suggest a change in the order of business as entered in the agenda and if the Chairperson agrees, such a change shall take place.
