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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(1)There shall be a Selection Committee for making recommendations to the Governing Council for appointment to the posts of Professor, Assistant Professor, Reader, Lecturer and Librarian of institutions maintained by the University.