National Green Tribunal
Csi Saint Luke Church vs Union Of India on 4 April, 2022
Bench: K Ramakrishnan, K. Satyagopal
Item No. 2 to 6:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No. 26 of 2013 (SZ)
With
Original Application No. 27 of 2013 (SZ)
With
Original Application No. 28 of 2013 (SZ)
With
IN THE MATTER Of
Janajagrithi Sa . Applicant(s)
The Union of India and Or ...Respondent(s)
With CSI St. Luke's Church ... Applicant (s) Versus The Union of India and Ors. ... Respondent(s) With Ballibettu Alide Deasthana, Yellur and others. ... Applicant (s) Versus The Union of India and Ors. ... Respondent(s) With Janajagrithi Samithi ... Appellant(s) Versus The Union of India and Ors. ...Respondent(s) With Janajagrithi Samithi ... Appellant(s) Versus The Union of India and Ors. Ci . ... Respondent(s) Date of hearing: 04.04.2 22. CORAM: | HON'BLE Mr. JU HON'BLE Dr. HON'BLE Dr. V Original Application N For Applicant (s):
For Respondent(s): Smt. M. Sumathi for R1 Mr. Rajath Jonathan Shaw represented Mr. Darpan for R2 Ms. Ojas Sivakumar represented Mr. M.R. Gokul Krishnan for R3 Mr. Vijay Narayanan, Senior Counsel along with Mr. P.N. Rajeshwara for R5 Mr. Thirunavukarasu for CPCB.
Original Application No. 27 of 2013 For Applicant(s): Mr. A. Yogeshwaran For Respondent(s): Smt. M. Sumathi for R1 Mr. Rajath Jonathan Shaw represented Mr. Darpan for R2 Ms. Ojas Sivakumar represented Mr. M.R. Gokul Krishnan for R3 Mr. Vijay Narayanan, Senior Counsel along with Mr. P.N, Rajeshwara for R5 Original Application No. 28 of 2013 Y For Applicant(s): r. A. Yogeshwaran For Respondent(s): 'Smt. M. Sumathi for Ri.
Mr. Rajath Jon than Shaw r ap _ Mr. Darpan for R2 and R7..
Ms. Ojas Sivakumar represented Appeal No. 51 of 2012 For Appellant(s): Mr. A. Yogeshwaran For Respondent(s): Smt. M. Sumathi for R1 Mr. Rajath Jonathan Shaw represented Mr. Darpan for R2 and R7 Ms. Ojas Sivakumar represented Mr. M.R. Gokul Krishnan for R3 Mr. Vijay Narayanan, Senior Counsel along with Mr. P.N. Rajeshwara for R5 Appeal No. 86 of 2017 For Appellant(s): Mr. A. Yogeshwaran For Respondent(s): Mr. Surya Prabhu represented Mr. G.M. Syed Nurullah Sheriff for R1 Mr. Rajath Jonathan Shaw represented Mr. Darpan for R2 and R4 Ms. Ojas Sivakumar represented Mr. M.R. Gokul Krishnan for R3 Mr. Vijay Narayanan, Senior Counsel along with Mr. P.N. Rajeshwara for R5 report. Thereaf dated 15.03.2022.
2. We have received the Joint Committee report.
3. The applicant had filed their objection in the form of memo.
4. The project proponent also filed their objections to the carrying capacity report.
5. Heard the counsel appearing for the applicant and the counsel appearing for the respondents including the project proponent.
6. Mr. Santhosh Kumar Singh, Head -- Adani Energy Sustainability Group at Adani Power was also present to explain the project activities and also the steps taken by them to curtail pollution and also answered the lacunas in the carrying capacity report as well as in the Joint Committee report.
7. The parties are directed to file their written submissions (if any) within ten (10) days.
8. Heard. Judgment Reserved.
besecaeeeeaneceeaeeceaeeses SD/....J.M (Justice K. Ramakrishnan) Sd/-
: a ee E.M. oe / PP oat (Dr. & gopal Korlapati)
---- Saree OA EN a ccseseneevees E.M : (Dr.Vijay Kulkarni) O.A.No.26,27,28/2013'anc Appeal 51/2012, 86/2017 04.04.2022. Sr.